Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 16(b) in Telecommunication Interconnection (Charges and Revenue Sharing) Regulation, 1999

(b)above eight and up to sixty-four PCMs (medium users);