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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Madhya Bharat - Subsection

Section 25(1)(a) in The Bhopal And Vindhya Pradesh (Courts), Act, 1950

(a)the Indian Succession Act, 1925 ; (39 of 1925 ); or