Section 3(2)(n) in The Institute of Chartered Financial Analysts of India University Act, 2005

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Meghalaya - Subsection

Section 3(2)(n) in The Institute of Chartered Financial Analysts of India University Act, 2005

(n)Status of fulfilment of such other conditions as may be required by the State Government to be fulfilled before the establishment of the University.

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State of Meghalaya - Subsection

Section 3(2)(n) in The Institute of Chartered Financial Analysts of India University Act, 2005