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State of Punjab - Section

Section 17 in The Punjab Municipal Corporation Services (Recruitment and Conditions of Service) Rules, 1978

17. Departmental Examinations

. - Government may, by notification, direct that the persons appointed to a Service, as may be specified, shall be required to pass a departmental examination, the details and syllabus for which and the consequences for failure to pass it shall be such as may be notified by Government.