Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act] State of West Bengal - Subsection Section 87(2)(b) in The West Bengal Primary Education Act, 1973 (b)that the child is prevented from attending the school by reason of sickness or infirmity or mental defect;