Delhi High Court - Orders
Jai Kumar And Ors vs Govt. Of Nct Of Delhi And Ors on 29 January, 2026
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~117-122
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4966/2024 & CM APPL. 20347/2024, CM APPL.
31476/2024
JAI KUMAR AND ORS. .....Petitioner
Through: Mr. T. Singhdev (Amicus), Ms.
Yamini Singh, Mr. Abhijit Chakravarty Advs.
versus
GOVT. OF NCT OF DELHI AND ORS. .....Respondent
Through: Mr Kamal Gupta, Mrs. Tripti Gupta,
Mr Sparsh Aggarwal, Mr Siddharth Arora, Advs.
for Respondent Schools
Mr. Tarveen Singh Nanda, Advocate for R3
118
+ W.P.(C) 10149/2024 & CM APPL. 41664/2024
ANSH MALHOTRA (MINOR) THROUGH MOTHER KAVITA
.....Petitioner
Through: Mr. Yoginder Singh Choudhary,
Ms. Akanksha Yadav, Ms. Swati Rathi, Advs.
Mr. T. Singhdev (Amicus), Ms. Yamini Singh, Mr.
Abhijit Chakravarty Advs.
versus
GOVT OF NCT OF DELHI & ORS. .....Respondent
Through: Mr Kamal Gupta, Mrs. Tripti Gupta,
Mr Sparsh Aggarwal, Mr Siddharth Arora, Advs.
for Respondent Schools
119
+ W.P.(C) 5536/2024 & CM APPL. 22764/2024
SAJIYA AND ORS. .....Petitioner
Through: Mr. Yoginder Singh Choudhary,
Ms. Akanksha Yadav, Ms. Swati Rathi, Advs.
Mr. T. Singhdev (Amicus), Ms. Yamini Singh, Mr.
Abhijit Chakravarty Advs.
versus
GOVT OF NCT OF DELHI AND ORS. .....Respondent
Through: Mr Kamal Gupta, Mrs. Tripti Gupta,
Mr Sparsh Aggarwal, Mr Siddharth Arora, Advs.
for Respondent Schools
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/02/2026 at 20:38:51
Mr. Roshan Lal Goel, Mr. Bhuvan Goel, Advs. for
DDA/R4
120
+ W.P.(C) 7143/2024 & CM APPL. 29764/2024
NIDHI ASWAL THROUGH NEXT FRIEND ORS. .....Petitioner
Through: Mr. Yoginder Singh Choudhary,
Ms. Akanksha Yadav, Ms. Swati Rathi, Advs.
Mr. T. Singhdev (Amicus), Ms. Yamini Singh, Mr.
Abhijit Chakravarty Advs.
versus
GOVT OF NCT OF DELHI ORS. .....Respondent
Through: Mr Kamal Gupta, Mrs. Tripti Gupta,
Mr Sparsh Aggarwal, Mr Siddharth Arora, Advs.
for Respondent Schools
121
+ W.P.(C) 8058/2024 & CM APPL. 33219/2024, CM APPL.
69863/2024
MEENA KULTHIA .....Petitioner
Through: Mr. Saurabh Kansal, Mr. Suraj
Kumar Jha and Mr Pratham Malik, Advs.
Mr. T. Singhdev (Amicus), Ms. Yamini Singh, Mr.
Abhijit Chakravarty Advs.
versus
DIRECTORATE OF EDUCATION (DOE) & ANR. ...Respondent
Through: Mr Kamal Gupta, Mrs. Tripti Gupta,
Mr Sparsh Aggarwal, Mr Siddharth Arora, Advs.
for Respondent Schools
122
+ W.P.(C) 4321/2025 & CM APPL. 19992/2025, CM APPL.
24830/2025, CM APPL. 5049/2026
BHUMI THROUGH HER NEXT FRIEND /FATHER VEERAM
AND ORS. .....Petitioner
Through: Mr. Yoginder Singh Choudhary,
Ms. Akanksha Yadav, Ms. Swati Rathi, Advs.
Mr. T. Singhdev (Amicus), Ms. Yamini Singh, Mr.
Abhijit Chakravarty Advs.
versus
GOVT OF NCT OF DELHI AND ORS. .....Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/02/2026 at 20:38:51
Through: Mr Kamal Gupta, Mrs. Tripti Gupta,
Mr Sparsh Aggarwal, Mr Siddharth Arora, Advs.
for Respondent Schools
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 29.01.2026
1. These are writ petitions required to be heard at length.
2. The parties state that there are interim orders in favour of the petitioner in all the matters.
3. At joint request, list for hearing on 12.03.2026 at 2:30 p.m.
4. Interim order(s), if any, shall continue till the next date of hearing.
JASMEET SINGH, J JANUARY 29, 2026 / (MS) This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/02/2026 at 20:38:51