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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(7) in Central Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2008

(7)Individual consultant shall be paid the following fees at the rates as may be decided at the time of engagement, namely,-
(a)Retainership fee for the duration of engagement,
(b)Consultancy fee on completion of the specified milestones, and (c) Charges for out-of-pocket expenses.