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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Uttar Pradesh - Subsection

Section 75(3) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(3)The amount payable in cash under this rule shall be rounded off to the nearest [naya paisa] [Substituted by Notification No. 558-RS/I-A-342-D-57, dated 16.02.1959.].