Supreme Court - Daily Orders
Competition Commission Of India vs Schott Glass India Pvt. Ltd. . on 20 September, 2023
Author: Vikram Nath
Bench: Vikram Nath
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ITEM NO.109 (MM) COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5843/2014
COMPETITION COMMISSION OF INDIA Appellant(s)
VERSUS
SCHOTT GLASS INDIA PVT. LTD. & ANR. Respondent(s)
(IA No. 124960/2019 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
891/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES
AND IA No. 1/2014 - STAY APPLICATION)
WITH
C.A. No. 9998/2014 (XVII)
(IA No. 124972/2019 - APPROPRIATE ORDERS/DIRECTIONS AND IA No.
3/2014 - STAY APPLICATION)
Date : 20-09-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Appellant(s) Mr. Amit Sibal, Sr. Adv.
Mr. Arjun Krishnan, AOR
Mr. Abhijeet Singh, Adv.
Mr. Anand S. Pathak, Adv.
Mr. Shashank Gautam, Adv.
Ms. Sreemoyee Deb, Adv.
Mr. Rajat Moudgil, Adv.
Mr. Anand Sree, Adv.
Mr. Soham Goswami, Adv.
Ms. Aashna Manocha, Adv.
Mr. Surya Kapoor, Adv.
Mr. Saksham Dhinga, Adv.
Mr. Rishabh Sharma, Adv.
Mr. Prashant Kumar, AOR
For Respondent(s) Mr. Percival Billimoria, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Rahul Goel, Adv.
Signature Not Verified
Ms. Anu Monga, Adv.
Mr. Ankur Saigal, Adv.
Digitally signed by
Neetu Khajuria
Date: 2023.09.20
17:08:25 IST
Reason: Mr. Anirudh Bhatia, Adv.
Mr. Himanshu Sarashwat, Adv.
Mr. Chirag Nayak, Adv.
Mr. Yas Jain,, Adv
Mr. E. C. Agrawala, AOR
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Mr. Amit Sibal, Sr. Adv.
Mr. Arjun Krishnan, AOR
Mr. Abhijeet Singh, Adv.
Mr. Anand S. Pathak, Adv.
Mr. Shashank Gautam, Adv.
Ms. Sreemoyee Deb, Adv.
Mr. Rajat Moudgil, Adv.
Mr. Anand Sree, Adv.
Mr. Soham Goswami, Adv.
Ms. Aashna Manocha, Adv.
Mr. Surya Kapoor, Adv.
Mr. Saksham Dhinga, Adv.
Mr. Rishabh Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
By consent, list these matters on 8th November, 2023.
(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER