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[Cites 0, Cited by 0] [Section 76A(3)] [Section 76A] [Entire Act]

State of Gujarat - Subsection

Section 76A(3)(c) in The Gujarat Town Planning and Urban Development Act, 1976

(c)access, make projection for the future requirements of amenities, services and utilities such as transport, electricity, water, drainage, plantation and land scape;