- Any reference in any enactment to,-(a)[ A bhumiswami or a bhumidhari in the Mahakoshal region;] [Inserted by M.P. Act No. 24 of 1961 (w.e.f. 2-10-1959).][(a-i) a pakka tenant, muafidar, inamdar or a concessional holder in the Madhya Bharat region;] [Re-numbered by M.P. Act No. 24 of 1961 (w.e.f. 2-10-1959).](b)a pachpan paintalis tenant, pattedar tenant, grove holder or a holder of a tank in the Vindhya Pradesh region;(c)a khatedar tenant or a grove holder in the Sironj region; and(d)an occupant in the Bhopal region;shall be deemed to be reference to a bhumiswami.
