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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Kerala - Subsection

Section 23(2)(k) in Kerala Veterinary and Animal Sciences University Act, 2010

(k)to regulate and determine all matters concerning the University in accordance with this Act, Statutes, Ordinances, Regulations and to exercise such powers and to discharge such duties as may be conferred or assigned to it by this Act and the Statutes.