Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 1 in The Assam Rifles Act, 2006 1. Short title and commencement.— (1)This Act may be called the Assam Rifles Act, 2006.(2)It shall come into force 20.02.09.
