Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(ii) in The Orissa Pension to Indigent Artists Rules, 1976 (ii)on the satisfaction of Government that the information furnished to the Committee constituted in pursuance of Sub-rule (2) of Rule 3 was either erroneous or incomplete, or
