Section 28(1)(a) in The Goa, Daman and Diu Public Health Act, 1985

[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Goa - Subsection

Section 28(1)(a) in The Goa, Daman and Diu Public Health Act, 1985

(a)beneath any part of any building or within such distance of any tank, reservoir, water-course or well or within such other distance therefrom as the Health Officer may consider to be practicable having regard to the circumstances of the locality; or

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State of Goa - Subsection

Section 28(1)(a) in The Goa, Daman and Diu Public Health Act, 1985