Section 49 in The Coal Mines Provident Fund Scheme
49. Production of Cards for Inspection by the Commissioner or Inspector.
(1)Every employer shall, whenever the Commissioner or any other officer authorised by him in this behalf or an Inspector so requests either in person or by notice, produce to the Commissioner, Officer or Inspector the Cards of any member employed by him and any card then in his possession and if so required by the Commissioner, Officer or Inspector shall deliver such card to the Commissioner, Officer or Inspector who may, if he thinks fit, retain the card.(2)The Commissioner, Officer or Inspector shall grant a receipt for every card retained by him.
