Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(xi) in Kerala Local Authorities (Prohibition of Defection) Act, 1999 (xi)"political party" means a political party registered under section 29A of the Representation of the People Act, 1951 (Central Act 43 of 1951);
