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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(4)(xxviiia) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(xxviiia)"use", in relation to narcotic drugs and psychotropic substances, means any kind of use except personal consumption;