Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Uttar Pradesh - Subsection Section 12(1) in U.P. Zila Panchayats (Settlement of Dispute Relating to Membership) Rules, 1994 (1)A petition, claiming a declaration mentioned in clause (a) of Rule 6, shall abate on the death of the person whose membership is questioned.
