Gujarat High Court
Digjam vs Parakramsinh on 26 April, 2012
Author: Ks Jhaveri
Bench: Ks Jhaveri
Gujarat High Court Case Information System
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SCA/6047/2012 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 6047 of 2012
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DIGJAM
LTD - Petitioner(s)
Versus
PARAKRAMSINH
J JADEJA - Respondent(s)
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Appearance :
MR
SHIRISH JOSHI for Petitioner(s) : 1,
None for Respondent(s) :
1,
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CORAM
:
HONOURABLE
MR.JUSTICE KS JHAVERI
Date
: 26/04/2012
ORAL
ORDER
RULE.
Notice as to interim relief returnable on 10th May 2012.
Direct Service is permitted today.
(K.S.Jhaveri, J.) *mohd Top