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Gujarat High Court

Digjam vs Parakramsinh on 26 April, 2012

Author: Ks Jhaveri

Bench: Ks Jhaveri

  
 Gujarat High Court Case Information System 
    
  
    

 
 
    	      
         
	    
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SCA/6047/2012	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

SPECIAL
CIVIL APPLICATION No. 6047 of 2012
 

 
=================================================


 

DIGJAM
LTD - Petitioner(s)
 

Versus
 

PARAKRAMSINH
J JADEJA - Respondent(s)
 

=================================================
 
Appearance : 
MR
SHIRISH JOSHI for Petitioner(s) : 1, 
None for Respondent(s) :
1, 
================================================= 

 
	  
	 
	  
		 
			 

CORAM
			: 
			
		
		 
			 

HONOURABLE
			MR.JUSTICE KS JHAVERI
		
	

 

 
 


 

Date
: 26/04/2012 

 

ORAL
ORDER 

RULE.

Notice as to interim relief returnable on 10th May 2012.

Direct Service is permitted today.

(K.S.Jhaveri, J.) *mohd     Top