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State of Madhya Pradesh - Section

Section 4 in The M.P. Zila Panchayats (Budget Estimates) Rules, 1997

4. Allocation of funds to Janapada and Gram Panchayats.

- In respect of funds proposed to be provided to Zila Panchayat for Janapada and Gram Panchayats, the Zila Panchayat shall hold a meeting of Zila Panchayats and discuss and decide the allocation of funds to each Janapada Panchayat. The funds proposed to be allotted shall be communicated to each Janapada Panchayat latest by end of August each year.