Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act] State of Bihar - Subsection Section 71(1)(a) in The Bihar (Coal Mining) Area Development Authority Act, 1986 (a)No such contribution shall exceed the increment estimated by the Authority to accrue in respect of each plot,