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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(2)(a) in The Punjab Cotton Ginning and Pressing Factories Rules, 1965

(a)The licensee shall comply with the provisions of the Punjab Cotton Ginning and Pressing Factories Act, 1953 (Act II of 1955) and these rules;