Punjab-Haryana High Court
M/S Ras Developers Pvt Ltd vs State Of Haryana And Ors on 17 December, 2015
Author: Tejinder Singh Dhindsa
Bench: Tejinder Singh Dhindsa
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
CWP No.26291 of 2015
Date of decision:17.12.2015
M/s RAS Development Pvt. Ltd. ... Petitioner
vs.
State of Haryana & others ... Respondents
CORAM: HON'BLE MR. JUSTICE S.J. VAZIFDAR, ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE TEJINDER SINGH DHINDSA.
Present: Mr. Hemant Saini, Advocate for the petitioner.
Mr. Lokesh Sinhal, Additional Advocate General, Haryana.
...
S. J. VAZIFDAR, ACTING CHIEF JUSTICE.
Issue notice of motion forthwith. Respondents waive service. This petition is similar to CWP No.9558 of 2015 in the case of M/s VPN Buildtech Pvt. Ltd. vs. State of Haryana & others which we dismissed by our order and judgment dated 15.12.2015.
This petition is also dismissed in the same terms.
(S.J. VAZIFDAR) ACTING CHIEF JUSTICE (TEJINDER SINGH DHINDSA) 17.12.2015 JUDGE harjeet HARJEET KAUR 2015.12.18 10:10 I attest to the accuracy and authenticity of this document