Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 39 in The Rajasthan Sales Tax Act, 1994 39. Stay of proceeding. - No Civil Court or any other authority shall stay assessment proceedings purported to be initiated or already initiated under the Act by an assessing authority.
