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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(5) in The Warehousing Development and Regulatory Authority (Negotiable Warehouse Receipts) Regulations, 2011

(5)In the event that the Authority rejects the application for the issuance of a new negotiable,warehouse receipt book, the warehouseman may prefer an appeal under the Act, the rules or regulations made thereunder.