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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(2)He shall make arrangements for preparing annual programme of undertaking and guiding extension education activities including organising district level farmer's melawas, from time to time, for the improvement and development of the standard of agriculture and agriculturists, establishment of Krishi Vigyan Kendra, participation in the Training and Visit System and participation in such other activities to help and support the agricultural development programmes or activities of the State Government, in accordance with the provisions of sub-clause (iii) of sub-section (1) of section 4 and as per the directions under section 7.He shall cause to put up through Vice-Chancellor such annual programme for approval to the University authorities and shall get it approved for onward submission as required under the provisions of sub-section (3) of section 16.