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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(1)Any person desiring to possess poppy straws in excess of 450 grams for use for any bonafide scientific, research, educational, medicinal, domestic or such other purpose shall make an application to the authorised officer of a permit in that behalf.