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[Cites 0, Cited by 0] [Section 98(5)] [Section 98] [Entire Act]

State of Rajasthan - Subsection

Section 98(5)(b) in Rajasthan Civil Services (Pension) Rules, 1996

(b)As soon as the claim or claims are received by Head of Office, they shall immediately be forwarded to the Director Pension with the request that items 24, 25, 26, 27 and 28 of Part I of Form 18 may be filled by the Director Pension.