Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 204 in Bihar Education Code, 1961

204. Association of names of eminent persons with educational institutions.

- No educational institution which adopts the name of the Prime Minister or of any other eminent person should be granted recognition unless the consent of the Prime Minister or the persons concerned has been obtained before hand.(D. P. I.'s letter no. 3012, dated the 14th August 1958.)