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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(5) in The Orissa Boat Rules, 2004

(5)Every boat exceeding 10 tons shall have on its sides amidships a conspicuous mark 2.5 cms. height and 15 cms. wide cut and painted white to indicate the free board or greatest depth to which it may be immersed when fully loaded. The freeboard may be calculated at the rate of 25 cms. for every meter of depth.