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Central Information Commission

Mr. Arjun Choudhary vs Rajkumari Ganesh Sharma Sanskrit ... on 13 April, 2009

                     CENTRAL INFORMATION COMMISSION
                            Room No. 415, 4th Floor,
                          Block IV, Old JNU Campus,
                              New Delhi -110 067.
                             Tel: + 91 11 26161796

                                                      Decision No. CIC /SG/A/2009/000165/2728
                                                             Appeal No. CIC /SG/A/2009/000165

Relevant Facts emerging from the Appeal

Appellant                            :       Mr. Arjun Choudhary
                                             Kalisthan, Saidnagar
                                             Lahariya Sarai (Darbhanga)
                                             Bihar.

Respondent                           :       Mr.Uday Shankar Choudhary (B.S.C.Engg.)

Chairman (Managing Committee) & PIO Rajkumari Ganesh Sharma Sanskrit Vidhyapeeth Kolhanta Patori, Darbhanga, Bihar.


RTI application filed on             :       12/10/2008
PIO replied                          :       07/11/2008
First appeal filed on                :       19/11/2008
First Appellate Authority order      :       13/01/2009
Second Appeal filed on               :       24/01/2009

Particulars of Information sought:-

The Appellant had asked 9 points in his RTI Application regarding the advertisement of the post of Principal in Rajkumari Ganesh Sharma Sanskrit Vidhyapeeth, Kolhanta Patori, Darbhanga that by which officer had give order for advertisement of the post of Principal. Furnish the copy of said officer's order. The application which was received by the candidate for the post of the Principal by which officer's order this would be forwarded to Rashtriya Sanskrit Sansthan, Janakpuri for the inspection.
The PIO's reply.
The information regarding your RTI application that the PIO of Rajkumari Ganesh Sharma Sanskrit Vidhyapeeth, Kolhanta Patori, Darbhanga are not the member (Managing Committee).
The First Appellate Authority ordered.
In respect of your letter no. 81, 82, and 83/08 dated 19.11.2008 that pertaining Aadarsh Sanskrit University's PIO are the Principal. First Appellate authority President, Managing Committee and Second Appellate Officer were complete managing committee. So that you can appeal to appropriate officer.
Relevant Facts emerging during Hearing:
The following were present Appellant : Mr. Arjun Choudhary Respondent : Dr. Arvind Sharma PIO The PIO has given the information to the appellant.
Decision:
The Appeal is dismissed.
This decision is announced in open chamber. Notice of this decision be given free of cost to the parties.
Shailesh Gandhi Information Commissioner 13 April 2009 (In any correspondence on this decision, mentioned the complete decision number.) s