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[Cites 0, Cited by 0] [Section 106] [Entire Act]

State of Bihar - Subsection

Section 106(a) in The Bihar Panchayat Raj Act, 2006

(a)offences under the Indian Penal Code, 1860 (45 of 1860), Sections 140, 142, 143, 145, 147, 151, 153, 160, 172, 174, 178, 179, 269, 277, 283, 285, 286, 289, 290, 294, 294A, 323, 334, 336, 341, 352, 356, 357, 358, 374, 403, 426, 428, 430, 447, 448, 502, 504, 506, 510;