Section 9 in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008
9.
The funds of the Zonal Committee shall be kept in a scheduled bank and shall be operated on by the Secretary. The Secretary shall maintain proper accounts, registers and vouchers of all income and expenditure. A duly appointed auditor shall audit shall audit the accounts annually and the Zonal Committee shall rectify all the audit objections to the satisfaction of the Oil Palm Commissioner.
