Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 335 in U.P. Zamindari Abolition and Land Reforms Rules, 1952 335. Section 318(2)(u). - All contracts and others document concerning the farm shall be executed by the President of behalf of the Managing Committee of the farm
