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[Cites 0, Cited by 0] [Section 1165] [Entire Act]

Bengal Presidency - Subsection

Section 1165(c) in Police Regulations, Bengal , 1943

(c)Chaukidars and dafadars while employed on miscellaneous duties in connection with the public service should also receive the allowances at the rates specified above. Payments should be made as soon as possible, after the service has been rendered.