Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 272(1)] [Section 272] [Entire Act] Union of India - Subsection Section 272(1)(d) in The Companies Act, 2013 (d)all or any of the persons specified in clauses (a), (b) and (c) together;