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State of Manipur - Section

Section 41 in The Manipur Hill Areas Autonomous District Council Act, 2000

41. Repeal and saving.

(1)The Manipur (Hill Areas) District Council Act, 1971, is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said act shall be deemed to have been done or taken under the corresponding provision of this Act.