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[Cites 0, Cited by 0] [Section 31A(3)] [Section 31A] [Entire Act]

NCT Delhi - Subsection

Section 31A(3)(a) in The Delhi Development Authority Act, 1957

(a)under an order made by the Authority or the competent authority under sub-section (2); or [Inserted by Act 38 of 1984, section 6]