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[Cites 0, Cited by 0] [Section 189] [Entire Act]

State of Odisha - Subsection

Section 189(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)standards of a scaffold are-
(i)plumb, where practicable;
(ii)fixed sufficiently close together to secure the stability of such scaffold having regard to all the possible working situations and conditions for the intended use of such scaffold;
(iii)spaced, as close as practicable, to ensure safety and stability of such scaffold;