Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act] Union of India - Subsection Section 58(1)(id) in The Navy (Pension) Regulations, 1964 (id)If service in the highest rank is less than two years, it will be treated on par with service in the next lower rank.