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State of Goa - Section

Section 86 in Goa Prisons Rules, 2006

86. Classification to be explained to prisoners.

- The Superintendent or the Assistant Superintendent shall explain the class system to a prisoner on his admission and shall caution him that he shall be liable to punishment if he converses or communicates with any prisoner of a different class, or prisoner confined in a section, yard or barrack other than in which he is placed or confined, or if he is found in any part of the prison other than that in which he has been placed for work or sleeping.