Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(3) in The Insurance Rules, 1939 (3)The fee or registration under section 70 of the Act shall be two hundred rupees.(3-A) The fee for issue of duplicate certificate or registration under sub-section (7) of section 70 shall be three rupees.
