Patna High Court - Orders
Ishwardayal Prasad vs The State Of Bihar on 8 December, 2020
Author: Shivaji Pandey
Bench: Shivaji Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2390 of 2020
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Ishwardayal Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Y.V. Giri, Senior Advocate
Mr. Din Bandhu Mishra, Advocate
For the Respondent/s : Mr.Samir Singh, A.C. to S.C.-16
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
5 08-12-2020As it appears that identical matter i.e. C.W.J.C. No.23 of 2020 is pending before another Bench. Hence, it will be proper that this case should also be heard with the same.
Let this case be also listed side by side C.W.J.C. No.23 of 2020 after obtaining due permission from Hon'ble the Chief Justice.
This order has been passed in presence of Mr. Samir Singh, A.C. to S.C.-16.
(Shivaji Pandey, J) pawan/-
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