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State of Andhra Pradesh - Section

Section 122 in Andhra Pradesh Co-Operative Societies Act, 1964

122. Power to exempt societies from conditions of Registration.

- Notwithstanding anything in this Act, the Government may, by special order and for reasons to be recorded therein in each case, and subject to such conditions, if any, as they may impose, except any society, from any of the requirements of this Act as to Registration.