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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 31(1) in The Police Act, 1983

(1)The Superintendent or Assistant Superintendent of Police may, as occasion requires, direct the conduct of all assemblies and procession on the public roads, or in the public streets or thoroughfares, and prescribe the routes by which, and the times at which, such processions may pass.