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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(1)(a) in Andhra Pradesh (Andhra Area) Town-Planning Act, 1920

(a)to pass such orders as may be required under clauses (a) to (d) of sub-section (2) of section 5.