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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(1)(d) in The West Bengal Premises Tenancy Act, 1997

(d)[ has reasonable requirement of the premises for his own occupation.] [[Clause (d) substituted by W.B. Act 14 of 2002, which was earlier as under :-