Calcutta High Court (Appellete Side)
M/S. Haldiram Bhujiawala Ltd. And ... vs The State Of West Bengal And Others on 7 August, 2013
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1
Serial 95.
August 7, 2013.
SG
W.P. No. 2059 (W) of 2013
with
W.P. No. 20452 (W) of 2012
with
W.P. No. 20456 (W) of 2012
with
W.P. No. 14107 (W) of 2013
with
W.P. No. 14109 (W) of 2013
with
W.P. No. 7122 (W) of 2013
M/s. Haldiram Bhujiawala Ltd. and another
-versus-
The State of West Bengal and others
Mr. Chayan Gupta
Ms. Ishita Chakraborty
... for the petitioners.
Mr. Pradip Kumar Roy
Mr. Joydeep Roy
Mr. Debasish Karmakar
... for the respondents.
Let these matters appear for hearing in the combined monthly list of September, 2013 since the principal issue may already have been decided in an ongoing matter.
(Sanjib Banerjee, J.) 2