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Calcutta High Court (Appellete Side)

M/S. Haldiram Bhujiawala Ltd. And ... vs The State Of West Bengal And Others on 7 August, 2013

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                                            1


Serial 95.
August 7, 2013.
     SG
                               W.P. No. 2059 (W) of 2013
                                         with
                               W.P. No. 20452 (W) of 2012
                                         with
                               W.P. No. 20456 (W) of 2012
                                         with
                               W.P. No. 14107 (W) of 2013
                                          with
                               W.P. No. 14109 (W) of 2013
                                          with
                               W.P. No. 7122 (W) of 2013



                         M/s. Haldiram Bhujiawala Ltd. and another
                                          -versus-
                             The State of West Bengal and others



                             Mr. Chayan Gupta
                             Ms. Ishita Chakraborty
                                             ... for the petitioners.

                             Mr. Pradip Kumar Roy
                             Mr. Joydeep Roy
                             Mr. Debasish Karmakar
                                             ... for the respondents.

Let these matters appear for hearing in the combined monthly list of September, 2013 since the principal issue may already have been decided in an ongoing matter.

(Sanjib Banerjee, J.) 2