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State of Haryana - Section

Section 42 in Haryana (Prevention and Control of Water Pollution) Rules, 1978

42. Hazardous chemicals are defined under the Manufacture, Storage and Import of Hazardous Chemicals Rules, 1989.

(a)List of Hazardous chemicals stores (imported and indigenous)
(b)Details of isolated storage.
(c)Details of emergency preparedness plans (On-site/Off-site prepared).